LAWS(GJH)-2022-9-1579

GAURIBEN CHANDUBHAI BEDIYA Vs. STATE OF GUJARAT

Decided On September 08, 2022
Gauriben Chandubhai Bediya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The present petition is filed by the petitioners with the following main prayers :

(2.) Heard Mr.Pratik Jasani, learned advocate for the petitioners, Mr.Meet Thakkar, learned AGP for the State Authorities and Mr.Ishan Joshi, learned advocate for the private respondent at length.

(3.) Rule. Learned AGP Mr.Meet Thakkar and learned advocate Mr.Ishan Joshi waive service of notice of rule on behalf of the respective respondents.