WHITESWAN BUILDCON LLP Vs. THAKOR PRAVEENJI MANGAJI

Referred Judgements :-

I.T.C. LTD. VS. DEBT RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
DAHIBEN VS. ARVINDBHAI KALYANJI BHANUSALI (GAJRA) [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
STATE OF PUNJAB VS. GURDEV SINGH:ASHOK KUMAR [REFERRED TO]
DILBOO VS. DHANRAJI DEAD [REFERRED TO]
SWAMY ATMANANDA VS. RAMKRISHNA TAPOVANAM [REFERRED TO]
KHATRI HOTELS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
MADANURI SRI RAMA CHANDRA MURTHY VS. SYED JALAL [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]
RAGHWENDRA SHARAN SINGH VS. RAM PRASANNA SINGH (DEAD) BY LRS [REFERRED TO]
SHANABHAI POPATBHAI BHARWAD VS. BALLARD PROJECT PVT. LTD. [REFERRED TO]