BLIND PEOPLES ASSOCIATION Vs. STATE OF GUJARAT

JUDGEMENT

(1.) All these four petitions are filed by Charitable Institutions who undertake various activities in the field of Education for the purposes of intervention and overall training and upliftment of the specially-abled people viz. deaf, dumb, blind and mentally challenged.

(2.) For the purposes of this petition, prayers of Special Civil Application No.21494 of 2019, which was argued as a lead matter by both the learned Senior Advocates Mr.M.R.Bhatt and Mr.G.M.Joshi, assisted by Mr.Munjal Bhatt will be referred to.

(3.) In brief, the petitioners of the each of the petitions viz. the Blind People's Association (SCA 21494 of 2019), National Association for Blind (SCA 21496 of 2019) National Adult Training Center Trust for the Blind (SCA 21497 of 2019) and Jeet Mehta Bal Shala Trust (SCA 21498 of 2019) are carrying out the activities which are as under: