REALSTRIPS LIMITED Vs. UNION OF INDIA

Referred Judgements :-

RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
HUKAM CHAND PRITHV I CHAND VS. UNION OF INDIA [REFERRED TO]
ATLAS CYCLE INDUSTRIES LIMITED VS. STATE OF HARYANA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
SALES TAX OFFICER VS. SHREEDURGA OIL MILLS [REFERRED TO]
DAI ICHI KARKARIA LIMITED VS. UNION OF INDIA [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICAL INDS VS. UNION OF INDIA [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. AKSH OPTIFIBRE LTD [REFERRED TO]
RISHIROOP POLYMERS PVT LTD VS. DESIGNATED AUTHORITY AND ADDL SECRETARY [REFERRED TO]
RELIANCE INDUSTRIES LTD VS. DESIGNATED AUTHORITY [REFERRED TO]
TATA CHEMICALS LTD VS. UNION OF INDIA [REFERRED TO]
PTC INDIA LTD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
ASSOCIATION OF SYNTHETIC FIBRE INDUSTRY VS. J. K. INDUSTRIES LTD. [REFERRED TO]
KUMHO PETROCHEMICALS CO. LTD. VS. UNION OF INDIA [REFERRED TO]
ALEMBIC LTD. VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CUSTOMS, BANGALORE VS. M/S. G.M. EXPORTS & OTHERS [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. M/S. KUMHO PETROCHEMICALS COMPANY LIMITED AND ANOTHER [REFERRED TO]
AARTI DRUGS LTD. VS. DESIGNATED AUTHORITY, DIRECTOR GENERAL OF ANTI-DUMPING AND ALLIED DUTIES [REFERRED TO]
HARI KRISHNA MANDIR TRUST VS. STATE OF MAHARASHTRA [REFERRED TO]
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) VS. UNION OF INDIA [REFERRED TO]