DASHRATHBHAI TRIKAMBHAI PATEL Vs. HITESH MAHENDRABHAI PATEL

Referred Judgements :-

KUMAR EXPORTS V. SHARMA CARPETS [REFERRED TO]
M/S. ALLIANCE INFRASTRUCTURE PROJECT PVT. LTD. AND OTHERS VS. VINAY MITTAL [REFERRED TO]
M/S. KALAMANI TEX AND ANOTHER VS. P. BALASUBRAMANIAN [REFERRED TO]
ROHITBHAI JIVANLAL PATEL VS. STATE OF GUJARAT [REFERRED TO]
KUNDAN LAL RALLARAM VS. CUSTODIAN EVACUEE PROPERTY BOMBAY [REFERRED TO]
HARBHAJAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAJESWAR PRASAD MISRA VS. STATE OF WEST BENGAL [REFERRED TO]
V D JHINGAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KALI RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
STATE DELHI ADMINISTRATION VS. SANJAY GANDHI [REFERRED TO]
CENTRAL BANK OF INDIA VS. SAXONS FARMS [REFERRED TO]
SUMAN SETHI VS. AJAY K CHURIWAL [REFERRED TO]
HITEN P DALAL VS. BRATINDRANATH BANERJEE [REFERRED TO]
GOAPLAST PRIVATE LIMITED VS. CHICO URSILA DSOUZA [REFERRED TO]
K R INDIRA VS. G ADINARAYANA [REFERRED TO]
NARAYANA MENON ALIAS MANI VS. STATE OF KERALA [REFERRED TO]
RAHUL BUILDERS VS. ARIHANT FERTILIZERS AND CHEMICAL [REFERRED TO]
KUMAR EXPORTS VS. SHARMA CARPETS [REFERRED TO]
ARULVELU VS. STATE [REFERRED TO]
RANGAPPA VS. SRI MOHAN [REFERRED TO]
ARVIND MANEKALAL TAILOR VS. STATE OF GUJARAT [REFERRED TO]
VORUGANTI CHINNA GOPAIAH VS. GODAVARI FERTILIZERS AND CHEMICALS [REFERRED TO]
JOSEPH SARTHO VS. GOPINATHAN G [REFERRED TO]
SHREE CORPORATION VS. ANILBHAI PURANBHAI BANSAL - DIRECTOR FOR & BEHALF [REFERRED TO]
SUMETI VIJ VS. PARAMOUNT TECH FAB INDUSTRIES [REFERRED TO]