GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. RAMNARAYAN RATANJI JAIN, POA OF KAILASHBEN WD/O MADANLAL & 1

JUDGEMENT

(1.) THE present application is filed to recall/ modify and set aside the order passed in Misc. Civil Application No. 2144 of 2011 on file which was dismissed for default on 18.9.2012. In view of the averments made in the application, present application is granted in terms of para 6(A).

(2.) ACCORDINGLY , present application is disposed of.