VINODCHANDRA NARANDAS MULCHANDANI Vs. STATE OF GUJARAT

Referred Judgements :-

MAZAGAON DOCK LIMITED VS. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. L K RATNA [REFERRED TO]
T SHEPHARD VS. UNION OF INDIA [REFERRED TO]
H L TREHAN HINDUSTAN PETROLEUM CORPORATION LIMITED BHARAT PETROLEUM CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]