LAWS(GJH)-2012-10-190

GYANJYOT EDUCATION TRUST Vs. GOVERNMENT OF INDIA

Decided On October 23, 2012
Gyanjyot Education Trust Appellant
V/S
GOVERNMENT OF INDIA AND ORS Respondents

JUDGEMENT

(1.) The petitioner by way of the present petition challenges the order dated 20.04.2012 passed by respondent No. 1 whereby the application of the petitioner for recognition for Homeopathy College is rejected.

(2.) The facts in brief leading to the filing of the present petition could be set out as under : -

(3.) This Court has heard Mr. Shalin Mehta, learned Senior Counsel appearing with Ms. Mamta Vyas, learned Advocate for the petitioner institution, Mr. P.S. Champaneri, learned Advocate appearing for respondent No. 1, Mr. K.G. Pandit, learned Advocate for respondent No. 2 and Mr. Pradeep Patel, learned Advocate appearing for respondent No. 4. Though served none appears for respondent No. 3.