HUSSAINBEG HAYATBEG MIRZA Vs. STATE OF GUJARAT

Referred Judgements :-

RAGHUBIR SARAN VS. STATE OF BIHAR [REFERRED TO]
KURUKSHETRA UNIVERSITY VS. STATE OF HARYANA [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RAM KISHAN ROHTAGT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. PURSHOTAM DASS JHUNJUNWALA [REFERRED TO]
STATE OF BIHAR VS. MURAD ALI KHAN [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
STATE OF MAHARASHTRA VS. ISHWAR PIRAJI KALPATRI:ISHWAR PIRAJI KALPATRI [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
S M DATTA VS. STATE OF GUJARAT [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOLOCONDA LINGA SWAMY [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
STATE OF ORISSA VS. SAROJ KUMAR SAHOO [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
SANAPAREDDY MAHEEDHAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MONICA KUMAR VS. STATE OF U P [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
STATE OF ORISSA VS. UJJAL KUMAR BURDHAN [REFERRED TO]