LAWS(GJH)-2012-7-154

PARSHOTTAMBHAI ZIPRUBHAI MAHLA Vs. STATE OF GUJARAT

Decided On July 17, 2012
PARSHOTTAMBHAI ZIPRUBHAI MAHLA Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) BY way of these petitions, the petitioners have prayed for the following reliefs :-

(2.) WHILE admitting the matters on 11.04.2011, this Court had passed the following order :-