(1.) THE present application is for condonation of delay of 20 days in preferring the appeal against the judgement and order passed by the lower Court, which is impugned in the Appeal.
(2.) The respondent is served and Mr. Tushar chaudhary appears on his behalf.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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