LAWS(GJH)-2012-3-176

TARLABEN C. PATEL Vs. GUJARAT UNIVERSITY

Decided On March 16, 2012
Tarlaben C.Patel Appellant
V/S
GUJARAT UNIVERSITY Respondents

JUDGEMENT

(1.) This petition is filed by the employees of the Gujarat University, who at a relevant time belonged to the cadre of Junior Clerk. This petition has two facets. First is the decision of the Gujarat Universities Services Tribunal ('Tribunal' for short) dated 04.11.1999, rendered in Application Nos.38 of 1999 and 39 of 1999. Second facet of challenge is in respect of common seniority list, prepared by the University, pursuant to the said decision of the Tribunal.

(2.) Facts in brief are as follows:-

(3.) I may record that in prayer clause (C) of Paragraph No.12, the petitioners have prayed as under:-