REGENT COMPUTRONICS PVT. LTD.

Patel Ambalal Shankarbhai Appellant

V/S

Patel Ganeshbhai Mohanbhai Respondents

Referred Judgements :-

S N SUDALAIMUTHU CHETTIAR VS. PALANIYANDAVAN [REFERRED TO]
MOHAMMAD YUNUS VS. MOHAMMAD MUSTAQIM [REFERRED TO]
RAMANLAL BHAILAL PATEL VS. STATE OF GUJARAT [REFERRED TO]
STATE OF HARYANA VS. MANOJ KUMAR [REFERRED TO]
MATHAI ALIAS JOBY VS. GEORGE [REFERRED TO]
JAI SINGH VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
SHANKERBHAI KANJIBHAI VS. DAGDUBHAI GOVINDBHAI [REFERRED TO]
BABUBHAI BHAGWANJI MEHTA VS. STATE OF GUJARAT SPECIAL SECRETARY APPEALS [REFERRED TO]

JUDGEMENT

(1.) HEARD Mr.Keyur Vyas, learned counsel for the petitioners, Mr.V.M. Pancholi, learned counsel for respondent Nos.1 and 2, Mr.A.S. Parasrampuria, learned counsel for respondent Nos.3/1 to 3/6 and Ms.Nisha Thakore, learned A.G.P. for respondent No.4.

(2.) AS the matter is pending for admission since 2007, parties were heard at length and the same is taken up for final disposal, with consent of the learned counsel appearing for the parties.

(3.) THE facts which can be culled out from the record of the petition are as under: -

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PATEL AMBALAL SHANKARBHAI Vs. PATEL GANESHBHAI MOHANBHAI

Referred Judgements :-

JUDGEMENT

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