REGENT COMPUTRONICS PVT. LTD.

DLF UNIVERSAL LIMITED Appellant

V/S

STATE BANK OF INDIA Respondents

Referred Judgements :-

COLOURTEX VS. UNION OF INDIA [REFERRED TO]
VARIETY EMPORIUM VS. V R M MOHAMMAD IBRAHIM NAINA [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. PRAVINBHAI JASBHAI PATEL [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
KISHOR KANJI PATEL VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) THIS Appeal has been placed before me by an order of the Hon'ble Chief Justice as there was a difference of opinion between Hon'ble Mr.Justice Jayant Patel and Hon'ble Ms.Justice B.M.Trivedi when they heard the First Appeal in the first instance.

(2.) THE Hon'ble Judges comprising the Division Bench, while delivering the judgment dated 14

(3.) THE gist of the judgment dated 14

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DLF UNIVERSAL LIMITED Vs. STATE BANK OF INDIA

Referred Judgements :-

JUDGEMENT

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