COMMISSIONER OF CUSTOMS Vs. KHANBHAI ESOOFBHAI

JUDGEMENT

(1.) EARLIER, by an order dated 28.7.2006, this appeal had been dismissed at the admission stage. It appears that the appellant had carried the matter in appeal before the Supreme Court. The Supreme Court by an order dated 26.3.2007, has disposed of the appeal and remitted the matter to this Court by framing the following questions :

(2.) ACCORDINGLY, the matter is placed before this Court for admission hearing.