REGENT COMPUTRONICS PVT. LTD.

Adishree Tradelinks Private Limited Appellant

V/S

STATE Respondents

Referred Judgements :-

MOTOROLA INDIA (P.) LTD. [REFERRED TO]
BHAGWATI DEVELOPERS VS. PEERLESS GENERAL FINANCE and INVESTMENT CO [REFERRED TO]
BHAGWATI DEVELOPERS VS. PEERLESS GENERAL FINANCE and INVESTMENT CO [REFERRED TO]
BHAGWATI DEVELOPERS VS. PEERLESS GENERAL FINANCE and INVESTMENT CO [REFERRED TO]
SUTLEJ INDUSTRIES LTD VS. STATE [REFERRED TO]
PARAMOUNT CENTRISPUN CASTINGS P. LTD. VS. STATE [REFERRED TO]
IN RE: JAGRAN TV (P.) LTD. VS. STATE [REFERRED TO]

JUDGEMENT

(1.) ADMIT .

(2.) MR . P.S. Chamapneri, learned Counsel, appears and waives service of notice of admission of these appeals on behalf of the Respondent -Regional Director.

(3.) SINCE , the common point is involved in all these appeals, they are taken up for final hearing, with the consent of the learned Counsel for the parties, today, itself.

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ADISHREE TRADELINKS PRIVATE LIMITED Vs. STATE

Referred Judgements :-

JUDGEMENT

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