LAWS(GJH)-2012-9-286

SABURBHAI PUNABHAI BHABHOR RETIRED EXECUTIVE ENGINEER Vs. SARDAR SAROVAR NARMADA NIGAM LTD THROUGH EXECUTIVE ENGINEER & 6

Decided On September 28, 2012
Saburbhai Punabhai Bhabhor Retired Executive Engineer Appellant
V/S
Sardar Sarovar Narmada Nigam Ltd Through Executive Engineer And 6 Respondents

JUDGEMENT

(1.) CONSIDERING the averments made in the application, the captioned petition is restored on file and it is ordered to be listed on 04.10.2012. The application stands disposed of accordingly.