VINODRAI VITHALDAS AHMEDABADI GRANDFATHER OF PATEL SHUBHAM Vs. UNDER SECRETARY OF GOVERNMENT (GUJARAT STATE) & ORS

JUDGEMENT

(1.) BY way of this petition under Article 226 of the Constitution, a student studying in the first semester course of Automobile Engineering has preferred this petition by and through his grandfather Shri Vinodrai Vithaldas Ahmedabadi praying for the following reliefs : -

(2.) THE case of the petitioner as setup in the petition may be noted as below.

(3.) THE petitioner is the grandfather and the guardian of Shubham Mahendrabhai Patel. The petitioner is a retired Central Government Pensioner. The petitioner s grandson cleared his 10th Standard examination in July 2009 and, thereafter, applied for admission in Engineering Diploma Course. As per the merit list prepared by the respondent No.2, Shubham was placed at Merit No.88558. Shubham got admission in Automobile Engineering as per his choice of stream but in Self Finance college / institution named Shri N. M. Gopani Institute, Ranpur.