JUNAGADH AGRICULTURAL UNIVERSITY Vs. LAKHIBEN MENANDBHAI

JUDGEMENT

(1.) THOUGH served none appears for the respondent.

(2.) THIS petition is directed against the judgement and award dated 12.09.2003 passed by the learned Presiding Officer, Labour Court, Junagadh in Reference ( LCJ) No. 1546 of 1990 whereby the Labour Court has directed the petitioner University to reinstate the respondent workman in service with continuity of service and with 20% back -wages.

(3.) THIS Court while admitting the matter on 25.06.2004 has passed the following order :