GUJARAT ALKALIES & CHEMICALS LTD Vs. CIT

Referred Judgements :-

COMMISSIONER OF INCOME TAX WEST BENGAL I NOW WEST BENGAL II CALCUTTA VS. INDIAN ALUMINIUM GO LIMITED [REFERRED TO]
TEXTILE MACHINERY CORPORATION LIMITED CALCUTTA VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. ORIENT PAPER MILLS LIMITED [REFERRED TO]
BROACH DISTT CO OPERATIVE COTTON SALES GINNING AND PRESSING SOCIETY LIMITED VS. COMMISSIONER OF INCOME TAX AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX AMRITSAR VS. STRAW BOARD MANUFACTURING COMPANY LIMITED [REFERRED TO]
BAJAJ TEMPO LIMITED BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY CITY 111 BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. GWALIOR RAYON SILK MANUFACTURING COMPANY LIMITED [REFERRED TO]
MUNICIPAL COMMISSIONER CHINCHWAD NEW TOWNSHIP MUNICIPAL COUNCIL VS. CENTURY ENKA LIMITED [REFERRED TO]
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIGVIJAY CEMENT COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIGVIJAY CEMENT COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ASSOCIATED CEMENT COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PREMIER COTTON MILLS LIMITED [REFERRED TO]