(1.) By this application, the applicants State of Gujarat and another seek condonation of delay of 553 days caused in preferring Second Appeal (Stamp) No.173 of 2011.
(2.) Para 2 XXX XXX XXX
(3.) Para 3 XXX XXX XXX
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN