COMMISSIONER OF INCOME TAX Vs. BRIJESH BHAGWATILAL LAVTI

JUDGEMENT

(1.) REVENUE is in appeal against the judgment of the Income Tax Appellate Tribunal ('the Tribunal', for short) dated 27 -5 -2011. For the assessment year 2006 -07, the following questions have been presented for our consideration: - -

(2.) IN the result, the tax appeal is dismissed.