LAWS(GJH)-2012-2-525

DHANKRASHNA D SHAH Vs. SPL LAND ACQUISITION OFFICER

Decided On February 28, 2012

Dhankrashna D. Shah Appellant

V/S

SPL. LAND ACQUISITION OFFICER Respondents

Referred Judgements :-

BHAG SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]

JUDGEMENT

(1.) XXXX (PJD) (Appeal partly allowed)

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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