LAWS(GJH)-2012-8-28

NM CHAUDHARI Vs. STATE OF GUJARAT

Decided On August 03, 2012
NM CHAUDHARI Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) ON 12.08.1994, this Court has passed the following order:- "Rule. To be heard with Special Civil Application Nos. 1977 of 1994 and 1979 of 1994. Ad-interim relief in terms of para 22(c). D.S. permitted.

(2.) IN identical matter Special Civil Application No. 1977 of 1994, this Court has passed the following order:-