LAWS(GJH)-2012-7-608

MAHENDRA TRAVELS Vs. STATE OF GUJARAT

Decided On July 09, 2012
Mahendra Travels Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) HEARD Mr. Ramnandan Singh, learned advocate for the petitioner.

(2.) THE petitioner has taken out present petition seeking below mentioned relief/s: -

(3.) SO as to support and justify the request petitioner has stated that: -