LAWS(GJH)-2012-9-15

VIRENDRA KARSANBHAI SOLANKI Vs. STATE OF GUJARAT

Decided On September 13, 2012
VIRENDRA KARSANBHAI SOLANKI Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) WE have heard Mr.A.S.Supehia, learned counsel appearing for the appellant and Mr.Rakesh Patel, learned Assistant Government Pleader appearing for respondent nos.1 and 2, Ms.Sejal Mandavia, learned counsel appearing for respondent no.3 and Mr.Chintan Popat, learned counsel appearing for respondent no.4.

(2.) THIS Letters Patent Appeal has been filed challenging the judgment dated 13.6.2012 passed by the learned Single Judge in Special Civil Application No.10288 of 2000.