REGENT COMPUTRONICS PVT. LTD.

C Brahmbhatt And Company Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

M D ARMY WELRARE HOUSING ORGANISATION VS. SUMANGAL SERVICES PRIVATE LIMITED [REFERRED TO]
BHARAT COKING COAL LTD VS. ANNAPURNA CONSTRUCTION [REFERRED TO]
AUTHORIZED OFFICER INDIAN OVERSEAS BANK VS. ASHOK SAW MILL [REFERRED TO]
DISTRICT PANCHAYALBHAVNAGAR VS. MAHMAD HAJI GAFUR AND CO [REFERRED TO]

JUDGEMENT

(1.) FIRST Appeal is directed against the judgment and order dated 5.1.1990 passed by learned Judge of City Civil Court, Ahmedabad in Civil Misc. Application No.96 of 1989.

(2.) BRIEF facts are as follows: -

(3.) IT is this order of the learned Judge which the original opponent No.1 has challenged before us in the present appeal.

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C BRAHMBHATT & COMPANY Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

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