(1.) THIS appeal is filed by the original plaintiff, challenging the judgment and order dated 10.02.1999, passed by the learned 3rd Joint Civil Judge(SD), at Junagadh, in Special Civil Suit No.57 of 1991.
(2.) BRIEFLY stated facts are as under:
(3.) THE work was to commence from 01.02.1985 and such work was to be completed within 24 months i.e. latest by 31.01.1987.