LAWS(GJH)-2012-8-408

RAMJIBHAI SHAMBHUBHAI KORADIA Vs. STATE OF GUJARAT

Decided On August 16, 2012
Ramjibhai Shambhubhai Koradia Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) HEARD learned advocate Mr. T.K. Patel, learned advocate appearing for the petitioner and Mr. Alkesh N. Shah learned AGP for the respondent.

(2.) RULE . Learned AGP Mr. Alkesh N. Shah waives service of notice of rule on behalf of respondent state authority.

(3.) AT the request of learned advocate for the petitioner and with consent of learned AGP, the petition is taken up for hearing and final decision today. In present petition, the petitioner has prayed for below mentioned relief: