(1.) . Rule. Mr. IM Pandya, Ld. AGP for the respondent authority waives the service of notice of rule.
(2.) . With the consent of the parties, the matter is taken up today for final hearing.
(3.) . Heard Mr. Bharda for the petitioner and Mr. IM Pandya, Ld. AGP for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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