LAWS(GJH)-2002-7-141

MAHMAD AMIN ABDUL KHALIQ Vs. STATE OF GUJARAT

Decided On July 08, 2002

Mahmad Amin Abdul Khaliq Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

DASHRATHBHAI GOVINDBHAI SHAH AND ANR. V. STATE OF GUJARAT [REFERRED TO]
SHIVNARAYAN KABRA VS. STATE OF MADRAS [REFERRED TO]
CHHOTU ALIAS PARIA CHHAGAN VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) xxxx (YSL) Appeal dismissed.

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