LAWS(GJH)-2002-7-140

NANJIBHAI SAVAJIBHAI VARSAT Vs. STATE OF GUJARAT

Decided On July 10, 2002

Nanjibhai Savajibhai Varsat Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

KULDEEP K MAHATO VS. STATE OF BIHAR [REFERRED TO]

JUDGEMENT

(1.) xxxxx (YSL) Appeal allowed.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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