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LAWS(GJH)-2002-7-139
STATE OF GUJARAT Vs. SARDARBHAI MANJIBHAI PATEL
Decided On July 30, 2002
STATE OF GUJARAT
Appellant
V/S
Sardarbhai Manjibhai Patel
Respondents
Referred Judgements :-
MACHHI SINGH VS. STATE OF PUNJAB
[REFERRED TO]
MOHAN SINGH VS. STATE OF MADHYA PRADESH
[REFERRED TO]
JUDGEMENT
(1.) xxxxx (YSL) Appeal dismissed.
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