COMMISSIONER OF INCOME TAX Vs. SAURASHTRA PACKAGING LIMITED

Referred Judgements :-

COMMISSIONER OF INCOME TAX MADRAS VS. EXPRESS NEWSPAPERS LTD [REFFERED TO]
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR VS. HUKAMCHAND MOHANLAL [REFFERED TO]
SARASWATI INDUSTRIAL SYNDICATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFFERED TO]
COMMISSIONER OF INCOME TAX VS. ALCHEMIC PRIVATE LIMITED [REFFERED TO]