LAWS(GJH)-1991-11-12

VISHNUPRASAD G. DODIYA Vs. KHODIDAS DAHYABHAI & OTHERS

Decided On November 22, 1991

Vishnuprasad G. Dodiya Appellant

V/S

Khodidas Dahyabhai And Others Respondents

Referred Judgements :-

MANIBAI VS. STATE OF MAHARASHTRA [REFERRED TO]
PYARALI K TEJANI VS. MAHADEO RAMCHANDRA DANGE [REFERRED TO]
MURLIDHAR MEGHRAJ LOYA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. K RAJESHWARRAO [REFERRED TO]

JUDGEMENT

(1.) Appeal allowed.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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