LAWS(GJH)-1961-6-5

MAGAN RAISING Vs. STATE OF GUJARAT

Decided On June 14, 1961
MAGAN RAISING Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) RAJU J.

(2.) (His Lordship after discussing the evidence allowed the appeal and set aside the conviction and sentence passed on the appellant. His Lordship further observed: )