LAWS(GJH)-2021-9-1286

NILESH MANSUKHLAL TOLIA Vs. STATE OF GUJARAT

Decided On September 01, 2021
Nilesh Mansukhlal Tolia Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Mr. Mitesh Amin, learned Public Prosecutor, produces on record the following documents in the present matters: