KALINDI ARVINDBHAI MEHTA Vs. REGISTRAR, COOPERATIVE SOCIETIES

JUDGEMENT

(1.) Heard learned advocates appearing for the respective parties.

(2.) The facts in brief leading to filing of the present petition are reproduced in order dated 09.03.2020 passed by this Court which reads as under:

(3.) Earlier this Court in Special Civil Application No. 18138 of 2019 had passed the following order: