SHRUTIBA Vs. PRUTHVIRAJSINH DHARMENDRASINH VALA

JUDGEMENT

(1.) Rule. Mr.Rutvij Oza, learned advocate waives service of notice of Rule for and on behalf of the respondent.

(2.) By preferring this petition, the petitioner has prayed to transfer Hindu Marriage Petition No.149 of 2020 pending before the learned Principal Judge, Family Court, Bhavnagar to the Court of learned Principal Judge, Family Court, Surendranagar.

(3.) Heard learned advocates for the respective parties.