LAWS(GJH)-2021-7-142

DECEASED NARAYAN KALIDAS RAJGAUR Vs. STATE OF GUJARAT

Decided On July 14, 2021
Deceased Narayan Kalidas Rajgaur Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) <FRM>JUDGEMENT_142_LAWS(GJH)7_2021_1.html</FRM>

(2.) Brief facts of the present case may be described as under:

(3.) Heard learned Senior Counsel Mr. B.S.Patel with Mr. Chirag B.Patel, learned Counsel appearing for the Appellants and learned Assistant Government Pleader Mr. Soaham Joshi for the Respondents.