LAWS(GJH)-2021-4-44

VITTHALBHAI GANPATBHAI PATEL Vs. SHAH BHAVNABEN CHAMPAKLAL

Decided On April 05, 2021
Vitthalbhai Ganpatbhai Patel Appellant
V/S
Shah Bhavnaben Champaklal Respondents

JUDGEMENT

(1.) This writ petition is filed by the petitioners original defendants - appellants challenging the order dated 09.03.2018, passed by the learned 3rd Additional Civil Judge, Himmatnagar in Regular Execution Petition No. 17 of 2016 and consequent notice by the Chief Officer, Himmatnagar Nagar Palika dated 16.03.2018.

(2.) Notice to respondent No. 3 is duly served, however, nobody has put in appearance qua him.

(3.) Rule.