PATEL GIRISHBHAI AMBALAL Vs. PATEL NAVNITBHAI AKHIBHAI

JUDGEMENT

(1.) By preferring this petition, petitioners, who are the original defendants before the Trial Court in Special Civil Suit No. 1 of 2020, have challenged the order passed below Exh. 48 dtd. 24/8/2021.

(2.) Short facts leading to the filing of present petition can be summarized as under:

(3.) Having gone through the facts of the present case as well as application Exh. 48 submitted by the original defendants before the Trial Court and reasons arrived at by the Trial Court in the application Exh. 48, this Court deems it fit not to issue notice to the respondent.