(1.) This appeal under Sec. 50 of the Arbitration and Conciliation Act, 1996 (for short, "the Act, 1996") is at the instance of the original defendant No.1 and is directed against the order passed by the Small Cause Court (Commercial Court), Surat, dated 04/02/2020 below Exhibit : 24 in the Commercial Civil Suit No.14 of 2019 instituted by the respondents Nos.1 to 13 respectively (original plaintiffs), by which the application Exhibit : 24 filed by the appellant herein, under Sec. 45 of the Act, 1996 to refer the parties to arbitration, came to be rejected.
(2.) The facts giving rise to this appeal may be summarised as under:
(3.) For the sake of convenience, the parties before us shall be referred to as the plaintiffs and defendant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN