(1.) Since the small question of law was involved in the matter, notice for final disposal was issued.
(2.) Heard learned advocate Mr.D.K.Puj for the petitioner and learned AGP Ms.Dhwani Tripathi for the respondent State.
(3.) The petitioner has prayed for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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