HEMCHANDBHAI LALJIBHAI BHABHOR Vs. STATE OF GUJARAT

Referred Judgements :-

NELSON MOTIS VS. UNION OF INDIA [REFERRED TO]
BIPIN SHANTILAL PANCHAL VS. STATE OF GUJARAT [REFERRED TO]
ASHWINBHAI SOMABHAI PATEL VS. NRUGENDRAPRASADJI AJENDRAPRASADJI PANDEY [REFERRED TO]
V.K. SASIKALA VS. STATE REP. BY SUPERINTENDENT [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [REFERRED TO]
ANVAR P.V. VS. P.K. BASHEER [REFERRED TO]
TARUN TYAGI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]