ADIWASI MUL NIWASI SANGATHAN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This petition styled as a Public Interest Litigation has been filed by the Adiwasi Mul Niwasi Sangathan, an unregistered association through its President Maheshkumar S. Vasava. The prayers in the petition read as under:

(2.) Facts in brief are as under:

(3.) Mr.Kishankumar R. Maurya learned advocate for the petitioner would submit as under: