(1.) Heard Mr. Vikram J. Thakor, the learned counsel appearing for the applicant.
(2.) This Court passed the following order on 25/10/2021:
(3.) Mr. Vikram Thakor, the learned counsel appearing for the applicant has produced a communication addressed to the advocate appearing for the respondents in the Court below, informing him about the proceedings, which are pending before this Court. The said communication is dated 17.11.2021. The proceedings for breach of the order are filed against the respondent nos.6 and 7, who according to Mr. Thakor, are in breach of the order passed by this Court dated 05.08.2015 in Appeal from Order No. 34 of 2014.