BRINDABEN NILANJKUMAR SHUKLA Vs. COLLECTOR, MAHISAGAR DISTRICT

JUDGEMENT

(1.) Heard learned advocate Mr. B.M. Mangukiya for the petitioner, learned advocate Mr. B.C. Dave for respondent no.2 and learned advocate Mr. Deepak Sanchela for the applicant in the Civil Application through video conference.

(2.) Learned advocate Mr. B.C. Dave states that he has instructions to appear in the matter and prays for time to file affidavit­in­reply.

(3.) Learned advocate Mr. Deepak Sanchela states that he has filed Civil Application on bebalf of the members of the Lunavada Nagarpalika, who moved the No Confidence Motion.