HIRBAI KESHAVJI MAHESHWARI Vs. BAJUBHAI NARSHIBHAI THAKORE

JUDGEMENT

(1.) This Court had, on 02.08.2018 passed the following order.

(2.) On 24.09.2019, this Court had passed the following order.

(3.) The United India Insurance Company Ltd. at Gandhidham Kachchh is the contesting party. The Insurance Company has chosen not to appear. The matter could be taken up for hearing, however to enable the Insurance Company to put its case before this Court, if it so desires, in the interest of justice, stand over to 29.09.2021.