REGENT COMPUTRONICS PVT. LTD.

Lhr Of Decd Dahyabhai Bhailalbhai Patel Appellant

V/S

SAROJBEN Respondents

Referred Judgements :-

NATHUJI V. NARENDRA VASANJIBHAI [REFERRED TO]
CANARA BANK V. EASTERN MECHANICAL WORKS [REFERRED TO]
KANAIYALAL S. DADLANI VS. MEGHRAJ RAM KARANJI [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
NAND KISHORE RAI VS. BHAGI KUER [REFERRED TO]
ASBER REUBEN SAMSON VS. EILLAH SOLOMON [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. S.P. Majmudar, the learned counsel with Mr. Shashvata U. Shukla, the learned counsel appearing for the appellants. ORDER IN SECOND APPEAL:

(2.) Appeal is admitted. ORDER IN CIVIL APPLICATION:

(3.) Issue Notice returnable on 03.12.2021.

Click here to view full judgment.

LHR OF DECD DAHYABHAI BHAILALBHAI PATEL Vs. SAROJBEN

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address